Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 3 in The Madras Port Trust (General Provident Fund) (Amendment) Regulations, 2006

3.

In the Madras Port Trust (General Provident Fund) Regulations, 1997, the existing Regulation "5-Provident Fund Reserve Fund" shall be deleted.Foot Note :Principal Regulations :The Madras Port Trust (General Provident Fund) Regulations, 1997, approved by Central Government and notified the in the Gazette of India vide Ministry of Surface Transport's Notification No. G.S.R. 282(E) dated 27-5-1997 and subsequently amended vide Ministry of Shipping, Road Transport and Highways's Notification No. G.S.R. 51(E) dated 17-1-2000.