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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(2)(a) in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963

(a)the manner, in which the plans in respect of controlled area shall be prepared under sub-section (1) of Section 5;