Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(j) in Punjab State Warehousing Corporation Employees' Provident Fund Regulations, 1974 (j)'Secretary' means the Secretary of the Corporation or any official specifically deputed by the Managing Director to act as Secretary.
