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[Cites 0, Cited by 0] [Section 73] [Entire Act]

Union of India - Subsection

Section 73(1) in The Oil Mines Regulations, 2017

(1)The manager of a mine shall ensure that-
(a)acidising operations at a well is carried out under the direct personal supervision of an official authorised for the purpose;
(b)prior to the acidising operation, all pressure lines and associated equipment are tested to a pressure ten per cent higher than the expected working pressure; and
(c)a non-return valve in the treating line as close to the wellhead as practicable is installed.