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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(4) in Bihar Information Clerk Cadre (Recruitment and Service) Rules, 2010

(4)The minimum age for appointment shall be 18 years and the maximum age shall be the same as may be determined by the State Government (Personnel and Administrative Reforms Department) from time to time.