Himachal Pradesh High Court
Rajni Sharma vs . Sumit Kumar A/W on 21 July, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Rajni Sharma vs. Sumit Kumar a/w connected matter .
Cr.MMO No. 919 of 2022 and CrMMO No. 611 of 2022 21.07.2023 Present: Mr. Tarun K. Sharma, Advocate, for the petitioner in Cr.MMO No. 919 of 2022 and for the respondent in CrMMO No. 611 of 2022.
Mr. Nimish Gupta, Advocate, for the petitioner in Cr.MMO No. 611 of 2022 and for the respondent in Cr.MMO No. 919 of r2022.
Learned counsel for the respondent prays for an adjournment on the ground that copy of the petition (Cr.MMO No. 919 of 2022) has not yet been supplied to him.
Learned counsel for the petitioner undertakes to supply the same during the course of the day.
As jointly prayed, list the case for consideration on 11th September, 2023.
( Sushil Kukreja ) Judge 21st July 2023 (tarun) ::: Downloaded on - 21/07/2023 20:50:34 :::CIS