Section 21(1) in First Statutes of the Jai Narayan Vyas University Jodhpur
(1)There shall be a Co-ordination Committee to consider matters of common interest between the Universities in the State. This committee shall consist of the following:(i)the Vice-Chancellors of all the Universities in the State of Rajasthan;(ii)the Secretary to the Government in the Finance Department;(iii)the Secretary to the Government in the Education Department.
