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State of Rajasthan - Section

Section 21 in First Statutes of the Jai Narayan Vyas University Jodhpur

21. Co-ordination Committee.

(1)There shall be a Co-ordination Committee to consider matters of common interest between the Universities in the State. This committee shall consist of the following:
(i)the Vice-Chancellors of all the Universities in the State of Rajasthan;
(ii)the Secretary to the Government in the Finance Department;
(iii)the Secretary to the Government in the Education Department.
(2)The Secretary to the Government in the Education Department shall be the Member-Secretary of this Committee. This Committee shall meet periodically under the Chairmanship of the Ministry of Education, Rajasthan. It shall review all or any aspect of University education that may be sponsored by the Members, or the Government, or the Chancellor and shall consider subjects of common interest such as (i) courses of study and syllabi, (ii) standards of examination, (iii) of recruitment of teaching staff, (iv) mode and system of evaluating the work of teachers, (v) the working of various University bodies, (vi) questions relating to the health discipline, physical development social and intellectual life and general well being of students, (vii) welfare of teachers and their continued intellectual improvement and (viii) consideration of specialised studies and research done by various Universities with an aim to avoid unnecessary duplication.
(3)This Committee shall be purely advisory.
(4)It should meet at least once every three months.