Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Goa - Subsection Section 43(1) in The Goa, Daman and Diu Irrigation Act, 1973 (1)Any person aggrieved by award made under section 41, may within sixty days from the date of the award, appeal to the Collector.
