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[Cites 0, Cited by 0] [Section 17(17)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(17)(17) in Rajasthan Investment Promotion Scheme, 2014

17.2.2No order shall be passed without affording an opportunity of being heard to the enterprise and after the expiry of a period of three years after the date by which the benefits under this Scheme are fully availed of.