Himachal Pradesh High Court
Bal Krishan vs . Smt. Satya Devi And Ors. on 24 June, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
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Bal Krishan Vs. Smt. Satya Devi and ors.
RSA No. 207 of 2009 24.06.2022 Present: Mr. Janesh Gupta, Advocate, for the appellant.
Mr. Arvind Sharma, Advocate, for the respondents.
Learned counsel for the respondents has submitted that despite his repeated efforts he has not been able to contact his clients. He seeks indulgence one more time to enable him to make another attempt to contact his clients.
List on 26.08.2022.
( Satyen Vaidya ) Judge 24th June, 2022 (sushma) ::: Downloaded on - 24/06/2022 20:06:56 :::CIS