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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(a) in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980

(a)"Appointing Authority" in respect of the posts of District Audit Officers means the Secretary and in respect of the posts of Auditors and Senior Auditors means the Chief Audit Officer;