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Union of India - Section

Section 140C in The Aircraft Rules, 1937

140C. Route guides.

- All aircrafts [* * *] [Certain words omitted by G.S.R. 413, dated 4.8.2001. ] engaged in scheduled air transport services shall carry a Route Guide, which shall, in addition to any other relevant information, contain the following, that is to say-
(a)communication facilities, navigation aids and a list of aerodromes, available on the route to be flown;
(b)instrument "let down" procedure for aerodromes on the route, or those likely to be used as "alternates";
(c)meteorological minima for each of the aerodromes on the route to be flown and that are likely to be used as regular or alternate aerodromes; and
(d)specific instructions for computation of quantities of fuel and oil to be carried on each route, having regard to all circumstances of the operation, including the possibility of the failure of one or more engines of the aircraft.]