Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 140C] [Entire Act] Union of India - Subsection Section 140C(c) in The Aircraft Rules, 1937 (c)meteorological minima for each of the aerodromes on the route to be flown and that are likely to be used as regular or alternate aerodromes; and
