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[Cites 0, Cited by 0] [Section 124] [Entire Act]

State of Jharkhand - Subsection

Section 124(5) in Bihar Education Code, 1961

(5)to organise and inspect the annual camps of the A.C.C. Units with a view to their efficient running. A close liaison may be maintained with Community Project to National Extension Service Block authorities, so that the Units can participate in Social Service in these areas;