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[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Jharkhand - Subsection

Section 86(5) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(5)The transfer and posting of the designated Child Welfare Police Officers may be within the SJPUs of other police stations or the district unit. If they are transferred outside the district as far as possible should be placed with SJPU.