Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Nagaland - Subsection Section 1(3) in Nagaland Jhumland Act, 1970 (3)It shall come into force on such day as the State Government may, by notification in the official Gazette appoint and different dates may be appointed for different areas of the State and for different provisions of this Act.
