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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(5) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(5)No change of course shall be permissible after a candidate, admitted in the first year class, has filled up his form for admission to the Boards examination and the same has been received in the Boards Office.