Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 31 in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980

31. Regulation of other matters.

- In regard to matters not specifically covered by these rules or special orders made or issued thereunder, persons appointed to the service shall be governed by the rules, regulations and orders applicable generally to government servants serving in connection with the affairs of the State.