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[Cites 0, Cited by 0] [Section 107(11)] [Section 107] [Entire Act]

State of Tamilnadu - Subsection

Section 107(11)(a) in Tamil Nadu Co-operative Societies Rules, 1988

(a)The person referring a dispute under sub-section (1) of section 90 shall deposit in advance the fee specified in Schedule III for deciding the dispute.