Section 3(2) in The Targeted Public Distribution System (Control) Order, 2015
(2)The State-wise ceiling on coverage of number of persons belonging to eligible households for receiving subsidised foodgrains under the Targeted Public Distribution System, indicated in column 5 of Annex-I, shall be under the following two categories-(i)[ existing Antyodaya households;] [Substituted by Notification No. G.S.R. 814(E), dated 28.10.2015 (w.e.f. 20.3.2015).](ii)remaining to be covered under priority households category to be identified by State Government as per criteria to be evolved by them subject to the other provisions of this Order.
