Section 3(2)(ii) in The Targeted Public Distribution System (Control) Order, 2015

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Union of India - Subsection

Section 3(2)(ii) in The Targeted Public Distribution System (Control) Order, 2015

(ii)remaining to be covered under priority households category to be identified by State Government as per criteria to be evolved by them subject to the other provisions of this Order.

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Union of India - Subsection

Section 3(2)(ii) in The Targeted Public Distribution System (Control) Order, 2015