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[Cites 7, Cited by 0]

Bombay High Court

Devkumar Gopaldas Aggarwal And 2 Others vs The Board Of Trustees Of The Port Of ... on 18 December, 2019

Author: Ujjal Bhuyan

Bench: Ujjal Bhuyan

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 2179 OF 2018

 Baltic Trading Company Private Limited.            ....Petitioner
              V/S
 The Board Of Trustees Of The Port Of Mumbai     ....Respondent

And Anr.

WITH WRIT PETITION NO. 1439 OF 2018 Noble Fisheries Private Limited ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr WITH WRIT PETITION NO. 1985 OF 2018 Khandelwal Brothers Limited ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr WITH WRIT PETITION NO. 2351 OF 2018 J.m. Financial Asset Reconstruction Company ....Petitioner Limited V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr.

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WITH WRIT PETITION NO. 2695 OF 2018 Hindustan Unilever Limited. (formerly Known ....Petitioner As Hindustan Lever Limited) V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr.

WITH WRIT PETITION NO. 2707 OF 2018 Hindustan Unilever Limited (formerly Known ....Petitioner As Hindustan Lever Limited) V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr WITH WRIT PETITION LODGING NO. 2902 OF 2018 Hindustan Unilever Limited. (formerly Known ....Petitioner As Hindustan Lever Limited) V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr.

WITH WRIT PETITION NO. 881 OF 2019 Hindustan Unilever Limited ....Petitioner V/S The Board Of Trustees Of Port Of Mumbai And ....Respondent Anr Page 2/5 ::: Uploaded on - 18/12/2019 ::: Downloaded on - 19/12/2019 04:53:14 ::: WITH WRIT PETITION NO. 880 OF 2019 Hindustan Unilever Limited (formerly Known ....Petitioner As Hindustan Lever Limited) V/S The Board Of Trustees Of Port Of Mumbai And ....Respondent Anr WITH WRIT PETITION NO. 482 OF 2019 Devkumar Gopaldas Aggarwal And 2 Ors ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And 3 Ors WITH WRIT PETITION NO. 483 OF 2019 Devkumar Gopaldas Aggarwal And 2 Others ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And 3 Others WITH WRIT PETITION NO. 768 OF 2019 D. Abraham And Sons Private Limited ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And 2 Ors WITH WRIT PETITION NO. 1438 OF 2019 Page 3/5 ::: Uploaded on - 18/12/2019 ::: Downloaded on - 19/12/2019 04:53:14 ::: Soli Shapurji Ragi And 2 Ors ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr WITH WRIT PETITION NO. 808 OF 2019 Michael Yunus Baluwala And Anr ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And 9 Ors WITH WRIT PETITION NO. 3002 OF 2019 Bhausaheb Bhikaji Gunjal And Anr. ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr.

WITH WRIT PETITION NO. 1705 OF 2019 Mukesh Gokal And Anr. ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr WITH WRIT PETITION NO. 1706 OF 2019 Khubsons And 12 Ors. ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai Page 4/5 ::: Uploaded on - 18/12/2019 ::: Downloaded on - 19/12/2019 04:53:14 ::: And 2 Ors.

WITH WRIT PETITION NO. 2110 OF 2019 Dalal Brothers Freight Forwarding Pvt Ltd And ....Petitioner 4 Ors V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And 3 Ors WITH WRIT PETITION NO. 2944 OF 2019 Fakharuddin Fidaaly Potia ....Petitioner V/S The Board Of Trustees Of The Port Of Mumbai ....Respondent And Anr.

Mr.Viren Asar a/w Ahuramazda Postvala and Khushanumah Banjerjee, i/by J Sagar Associates Advocate for Petitioner in 19 Petitions.

Adv Vyomi Chande i/by Wadia Ghandy and Co, for Pet in WP/2351/2018.

Mr.N.V.Walawalkar, Sr Cl Advocate for Respondent.

CORAM : UJJAL BHUYAN, J DATE : 18th December, 2019 P.C. :

By consent Stand Over to 10/01/2020 ( ASSOCIATE ) ....Respondent Page 5/5 ::: Uploaded on - 18/12/2019 ::: Downloaded on - 19/12/2019 04:53:14 :::