Madhya Pradesh High Court
Dinesh Sharma vs The State Of Madhya Pradesh on 13 December, 2022
Author: Sunita Yadav
Bench: Sunita Yadav
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 3130 of 2016 (DINESH SHARMA AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 13-12-2022 List this case along-with M.Cr.C.No.47077 of 2022.
(SUNITA YADAV) JUDGE Monika Signature Not Verified Signed by: MONIKA SHARMA Signing time: 14-12-2022 10:38:14 AM