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[Cites 0, Cited by 0] [Section 299] [Entire Act]

Union of India - Subsection

Section 299(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(2)Should any Pensioner or Reservist not have been in possession of three Good Conduct Badges when pensioned or discharged to the Reserve, his previous service, as well as Active Service as a pensioner or reservist after recall shall be allowed to reckon towards further badges.