Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] Union of India - Subsection Section 17(1) in Central Electricity Authority (Installation and Operation of Meters) Regulations, 2006 (1)The distribution licensee shall put in place a system of quality assurance and testing of meters with the approval of Appropriate Commission.
