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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Himachal Pradesh - Subsection

Section 60(1)(xv) in The Himachal Pradesh Police Act, 2007

(xv)perform such other functions as may be required under this Act and any other law for the time being in force, or as may be prescribed.