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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(3)(a) in The Bureau of Indian Standards Rules, 2018

(a)
(i)Essential qualifications : a first class degree in Engineering or Technology or a first class Post Graduate degree in any branch of Science;
(ii)Desirable qualifications: a Post Graduate degree in any branch of Engineering or Technology or a Doctorate in Science or any branch of Engineering;