Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(1)(m) in The Rajasthan Public Trust Rules, 1962

(m)any special matter which the auditor may think fit or necessary to bring to the notice of the Assistant Commissioner.