Section 1 in Telangana Rights in Land and Pattadar Pass Books Act, 1971
1. Short title, extent, and commencement.
(1)This Act may be called the [Telangana] [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.] [Rights in Land and Pattadar Passbooks] [Substituted by Act No.9 of 1994.] Act, 1971.(2)It extends to the whole of the [State of Telangana] [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.].(3)It shall come into force in such area or areas and on such date or dates as the Government may, by notification, from time to time specify in this behalf.
