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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Telangana - Subsection

Section 1(3) in Telangana Rights in Land and Pattadar Pass Books Act, 1971

(3)It shall come into force in such area or areas and on such date or dates as the Government may, by notification, from time to time specify in this behalf.