Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Jammu-Kashmir - Subsection Section 31(b) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016 (b)photocopier, fax machine, computer or electronic gadgets, if any, in the Examination Hall are not used during the course of the examination ;
