Section 1 in Kerala Tax on Entry of Goods Into Local Areas Act, 1994
1. Short title, extent and commencement.
(1)This Act may be called the Kerala Tax on Entry of [goods] [Substituted by Act 23 of 1996 w.e.f. 29-7-1996] into Local Areas Act. 1994.(2)It extends to the whole of the State of Kerala.(3)It shall come into force at once.
