Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Kerala - Subsection Section 1(1) in Kerala Tax on Entry of Goods Into Local Areas Act, 1994 (1)This Act may be called the Kerala Tax on Entry of [goods] [Substituted by Act 23 of 1996 w.e.f. 29-7-1996] into Local Areas Act. 1994.
