Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act] State of Kerala - Subsection Section 25(1)(h) in Kerala Electricity Supply Code, 2005 (h)The security provided by the consumer has become insufficient or the consumer fails to provide additional security as required by the Licensee.