Section 17(6) in The Government Securities Regulations, 2007
(6)The notices laid down in sub-regulations (4) and (5) shall be published in:(a)the Gazette of India and the local Official Gazette where they relate to a security of the Central Government, and(b)the Official Gazette of the State concerned, where they relate to security of a State Government, as soon as possible after the date on which they are respectively issued.
