Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act] Union of India - Subsection Section 17(6)(a) in The Government Securities Regulations, 2007 (a)the Gazette of India and the local Official Gazette where they relate to a security of the Central Government, and