Madhya Pradesh High Court
Excel Agri Business Private Limited ... vs Resonance Eduventures Ltd. on 8 July, 2022
Author: Vivek Rusia
Bench: Vivek Rusia
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE AC No. 103 of 2021 (EXCEL AGRI BUSINESS PRIVATE LIMITED THR. DIRECTOR SHRI SHANTILAL VAID Vs RESONANCE EDUVENTURES LTD. AND OTHERS) Dated : 08-07-2022 Parties through their counsel.
List on 15.7.2022.
It is made clear that no further adjournment shall be granted to the parties.
(VIVEK RUSIA) JUDGE SS/-
Signature Not Verified SAN Digitally signed by SHAILESH MAHADEV SUKHDEVE Date: 2022.07.09 17:34:39 IST