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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Tibetan Nursery Day School vs . The M.C. And Ors. on 18 May, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Tibetan Nursery Day School Vs. The M.C. and ors. .

CWP No.9182 of 2011 .

18.05.2023 Present: Mr. R.L. Sood, Senior Advocate with Ms. Sanjeevni Sood, Advocate, for the petitioners.

Mr. Naresh K. Gupta, Advocate, for respondents No.1.

M/s Tejesvi Sharma, Baldev Negi, Pushpender Jaswal, Additional Advocate Generals, with Mr. Gautam Sood, Deputy Advocate General for respondents No.2 and 3­Stat Mr. Lokender Paul Thakur, Senior Panel Counsel for respondent No.4.

List on 19.6.2023 to enable the learned counsel for the respondent-Corporation to apprise the Court about the outcome of the advertisement, which stands referred in the order passed by this Court on 16.3.2023.

(Ajay Mohan Goel) Judge May 18, 2023 (mamta) ::: Downloaded on - 19/05/2023 20:31:34 :::CIS