Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act] State of Odisha - Subsection Section 8(2)(c) in The Orissa Wheat Control Order, 1987 (c)Government Securities at five per cent below market price or at face value, whichever is less, endorsed in favour of the licensing authority;