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[Cites 0, Cited by 0] [Section 118] [Entire Act]

State of Andhra Pradesh - Subsection

Section 118(a) in Andhra Pradesh Panchayat Raj Act, 1994

(a)prohibiting or regulating the slaughter, cutting up or skinning of animals specified in the rules, on all occasions not excepted therein, at places other than public slaughter-houses;