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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(3) in Incentives to Industries in Bihar, 1986

(3)Atta Chakkies, Hullers, Cold storage, Hotel, Cinemas will not be eligible for the subsidy on purchase and installation of captive diesel/K. oil Generating set.