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State of Bihar - Section

Section 8 in Incentives to Industries in Bihar, 1986

8. Subsidy on purchase and installation of captive Diesel/K. Oil Generating Sets.

(1)Small Scale Industries will get subsidy at the rate of 25 per cent of the cost of purchase and installation of captive diesel/K. oil Generating sets, subject to a limit of Rs. 5 (five) lakhs.
(2)Large and Medium Industries will get subsidy at the rate of 20 per cent of the cost of purchase and installation of captive diesel/K. oil Generating sets, subject to a maximum of Rs. 5 (five) lakhs.
(3)Atta Chakkies, Hullers, Cold storage, Hotel, Cinemas will not be eligible for the subsidy on purchase and installation of captive diesel/K. oil Generating set.