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State of West Bengal - Section

Section 54B in The Howrah Municipal Corporation Act, 1980

54B. [ Member, officers and employees to be public servants. [Sections 54A, 54B and 54C inserted by W.B. Act 6 of 2001.]

- All the members, officers and other employees of the Corporation shall, while acting, or purporting to act, in pursuance of, or in exercise of any power conferred by or under, any of the provisions of this Act or the rules or the regulations made thereunder, to be public servants within the meaning of section 21 of the Indian Penal Code.]