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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(ii) in University of Udaipur Officers (Conditions of Service) Rules, 1976

(ii)The Committee may grant to an officer an honorarium as remuneration for work performed which is occasional in character and either so laborious or of such special merit as to justify such honorarium.