Section 34 in University of Udaipur Officers (Conditions of Service) Rules, 1976
34. Special pay and honorarium.
- (i) The Committee may sanction special pay to an officer in consideration of (a) the specially arduous nature of duties or (b) a special addition to the work or responsibilities.(ii)The Committee may grant to an officer an honorarium as remuneration for work performed which is occasional in character and either so laborious or of such special merit as to justify such honorarium.
