Section 2 in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969
2. Definitions.
- In these rules, unless the context otherwise requires-(a)"Act" means the Beedi and Cigar, Workers (Conditions of Employment) Act, 1966 (Central Act 32 of 1966);(b)"Form" means a Form appended to these rules;(c)"Section" means a section of the Act.
