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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(a) in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(a)"Act" means the Beedi and Cigar, Workers (Conditions of Employment) Act, 1966 (Central Act 32 of 1966);