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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Goa - Subsection

Section 30(2) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(2)An Outline Development Plan may also indicate, define and provide for-
(a)the existing and proposed public and semi-public buildings; and
(b)all or any of the purposes and matters as may be indicated, defined and provided for in the Comprehensive Development Plan under section 32.