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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Goa - Subsection

Section 30(2)(b) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(b)all or any of the purposes and matters as may be indicated, defined and provided for in the Comprehensive Development Plan under section 32.